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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(4)(j) in The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005

(j)that the admission procedure and fixation of fees shall be in accordance with the norms/guidelines, if any, prescribed by the regulatory bodies;