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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(b) in The Indian Nursing Council Act, 1947

(b)the manner in which elections referred to in sub- section (2) of section 5 and in clause (a) of sub- section (2) of section 8 shall be conducted ;