Delhi High Court - Orders
Dhirendra Kumar Pathak & Anr vs Union Of India & Anr on 15 September, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6429/2020
DHIRENDRA KUMAR PATHAK & ANR.
..... Petitioners
Through: Mr.Dhruv Parwal, Adv.
versus
UNION OF INDIA & ANR.
..... Respondents
Through: Mr.Nawal Kishore Jha, Sr. Panel
Counsel.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 15.09.2020 This petition has been heard through video conferencing. CM APPL. 22742/2020 (Exemption) Allowed, subject to all just exceptions. W.P.(C) 6429/2020 & CM APPL. 22741/2020 Relist on 17th September, 2020.
NAVIN CHAWLA, J SEPTEMBER 15, 2020/rv