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Delhi High Court - Orders

Dhirendra Kumar Pathak & Anr vs Union Of India & Anr on 15 September, 2020

Author: Navin Chawla

Bench: Navin Chawla

$~13
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 6429/2020
     DHIRENDRA KUMAR PATHAK & ANR.
                                                     ..... Petitioners
                      Through: Mr.Dhruv Parwal, Adv.

                        versus

     UNION OF INDIA & ANR.
                                                        ..... Respondents
                        Through:       Mr.Nawal Kishore Jha, Sr. Panel
                                       Counsel.

     CORAM:
     HON'BLE MR. JUSTICE NAVIN CHAWLA
                  ORDER

% 15.09.2020 This petition has been heard through video conferencing. CM APPL. 22742/2020 (Exemption) Allowed, subject to all just exceptions. W.P.(C) 6429/2020 & CM APPL. 22741/2020 Relist on 17th September, 2020.

NAVIN CHAWLA, J SEPTEMBER 15, 2020/rv