Section 9(1)(a) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(a) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

(a)in cash (to be paid by cheque drawn on the Reserve Bank) in three equal annual instalments, the amount of each instalment carrying interest at the rate of six per cent per annum from the notified date, or

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State of Tamilnadu - Subsection

Section 9(1)(a) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971