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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(j) in The Dibrugarh University Act, 1965

(j)to constitute an Examination Committee and to arrange for holding of, conducting and publishing the results of University Examinations. The constitution, powers and duties of the Examination Committee will be determined by an Ordinance,