Delhi High Court - Orders
Satish Chandra Yadav vs Union Of India And Ors on 16 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1167/2018
SATISH CHANDRA YADAV ..... Petitioner
Through: Mr.Himanshu Gautam, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms.Suman Chauhan, Advocate.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 16.01.2019
1. The date of the writ petition was advanced to today. Since none appeared for the Respondents in the first call the matter did not reach till 4.50 pm.
2. List for hearing on 15th April 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
JANUARY 16, 2019 tr