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State of Uttar Pradesh - Section

Section 3 in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976

3. State Government to act on behalf of the Member. -

The State Government will act for and on behalf of a Member in all matters relating to the Scheme and any act done by or agreement made with or notice given to the Corporation under these rules by the State Government shall be binding on the Member.