Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Haryana - Subsection Section 59(j) in The Punjab Excise Act, 1914 (j)prescribing the amount of security to be deposited by holders of leases, licenses, permits or passes for the performance of the conditions of the same.
