Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6(2)] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(2)(ix) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978 (ix)to enter into contracts, agreements or arrangements with any person, firm or organisation;