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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(xiii) in Revenue Standing Orders Relating to Forest Settlement

(xiii)The Forest Settlement Officer will draft the notification under section 16 for the correctness of which he will be held responsible. In framing the description of boundaries for the notification under section 16, the numbers of the revenue survey (non paimash) fields through which the boundaries rim should, as far as possible, be given.