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State of Punjab - Section

Section 60 in The Punjab Distillery Rules, 1932

60.

When it is necessary for the licensee's operations that cocks upon closed pipes be left open, when the inspector is not present, working fastenings must be provided. Such fastenings must be so constructed that the revenue lock shall not interfere with the free use of the cock and so fitted that no abstraction of spirit is possible.General Rules at to Receptacles for Wash, Bub, Spirit and Denatured Spirit