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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(18) in The Rajasthan Agricultural Produce Markets Rules, 1963

(18)The Market Committee shall take sufficient security from such of its officers and servants as are entrusted with the handling of money.[44. Travelling allowance of the Chairman, members and officers and servants of the Market Committee. - A Market Committee may pay to its members, officers and servants travelling allowance for the journeys undertaken by them at its meetings or any other Market Committee work at the following rates:-A. Fares: