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[Cites 0, Cited by 0] [Section 9D(15)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(15)(b) in Tamil Nadu Town and Country Planning Act, 1971

(b)in section 40, in sub-section (1), for the expression "for securing the development of the new town in accordance with the new town development plan approved by the Government under this Act", the expression "for securing the effective implementation of any of the development plans of the Metropolitan Development Authority" shall be substituted;