Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 679] [Entire Act] State of Punjab - Subsection Section 679(7) in Punjab Jail Manual, 1996 (7)An endeavour should be made to transfer prisoners in such numbers at the time that the Jail Department may not be put to loss owing to vacant seats.
