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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(3)(d) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

(d)In case of loss of limbs or loss of eyesight or, partial disablement due to accident, the claimant should produce a medical certificate issued by a medical officer not below the rank of a Assistant Civil Surgeon.