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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Manipur - Subsection

Section 10(2)(e) in Manipur Conservation of Paddy Land and Wetland Act, 2014

(e)take photographs, make inventories or do other things necessary for collecting evidence regarding the commission of the offence and send a report to the Court of competent jurisdiction in order to prosecute the accused.