Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 118 in The Finance Act, 2018 118. Substitution of new sections 3, 3A and 3B for section 3. - For section 3 of the principal Act, the following sections shall be substituted, namely:-
