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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(ii) in Tamil Nadu Debt Relief Act, 1972

(ii)in clauses (ii) and (iii), for the expression "the four half years immediately preceding the 1st March 1972", the expression "the four half years ending on the 31st March or the 30th September (whichever is later) immediately preceding the date on which the debt is incurred" were substituted.