Section 9(3)(g) in The Salary, Allowances and Pension of Members of Parliament Act, 1954

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(g) in The Salary, Allowances and Pension of Members of Parliament Act, 1954

(g)generally for regulating the payment of [daily and travel allowances and pension] [Substituted by Act 105 of 1976, s.8, for "daily and travilling allowances" (w.e.f. 9-9-1976) ] under this Act

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Union of India - Subsection

Section 9(3)(g) in The Salary, Allowances and Pension of Members of Parliament Act, 1954