Himachal Pradesh High Court
State Of Hp And Anr vs M/S Ech Ess Builders on 2 March, 2026
Author: Sandeep Sharma
Bench: Sandeep Sharma
STATE OF HP AND ANR Versus M/S ECH ESS BUILDERS .
CARAP(M)-7 of 2025 02.03.2026 Present: Mr. Navlesh Verma, Additional Advocate General, for the petitioners.
Ms. Shrishti Verma, Advocate, for the respondent.
of OMPST No.649 of 2025 As per report of Registry, award amount to the tune rt of Rs.3,67,993/- has been deposited with the Registry.
Learned counsel representing the respondent states that entire amount awarded by the learned Court below has not been deposited.
Learned Additional Advocate General prays for and is granted three weeks' time to have instructions and ensure that entire award amount, if not already deposited, be deposited on or before next date of hearing.
List on 30.03.2026.
March 02, 2026 (Sandeep Sharma),
(sunil) Judge
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