Madhya Pradesh High Court
Mount Everest Breweries Limited ... vs Union Of India on 22 September, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 11755 of 2023
(MOUNT EVEREST BREWERIES LIMITED CONTRACT MANUFACTURING UNIT OF UNITED BREWERIES
LIMITED Vs UNION OF INDIA AND OTHERS)
Dated : 22-09-2023
Shri Sambhav Sogani, learned counsel for the petitioner.
Shri Prasanna Prasad, learned counsel for respondent no.2.
Learned counsel for the petitioner submits that he has engaged Senior Counsel Shri A.K.Sethi to argue the matter.
The case is adjourned for two weeks.
It is made clear that if senior counsel Shri Sethi does not appear on the next date of hearing, the counsel for the petitioner shall make necessary arrangement to argue this matter.
List after two weeks.
(S. A. DHARMADHIKARI) (HIRDESH)
JUDGE JUDGE
RJ
Signature Not Verified
Signed by: REENA JOSEPH
Signing time: 22-09-2023
18:24:07