Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Mount Everest Breweries Limited ... vs Union Of India on 22 September, 2023

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                           WP No. 11755 of 2023
                           (MOUNT EVEREST BREWERIES LIMITED CONTRACT MANUFACTURING UNIT OF UNITED BREWERIES
                                                 LIMITED Vs UNION OF INDIA AND OTHERS)

                           Dated : 22-09-2023
                                   Shri Sambhav Sogani, learned counsel for the petitioner.

                                   Shri Prasanna Prasad, learned counsel for respondent no.2.

Learned counsel for the petitioner submits that he has engaged Senior Counsel Shri A.K.Sethi to argue the matter.

The case is adjourned for two weeks.

It is made clear that if senior counsel Shri Sethi does not appear on the next date of hearing, the counsel for the petitioner shall make necessary arrangement to argue this matter.

List after two weeks.



                                (S. A. DHARMADHIKARI)                                         (HIRDESH)
                                         JUDGE                                                  JUDGE

                           RJ




Signature Not Verified
Signed by: REENA JOSEPH
Signing time: 22-09-2023
18:24:07