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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(2)(c) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(c)the supervision and control over the acts and proceedings of the officers and servants of the Board and the maintenance of discipline and conduct among the officers and servants of the Board;