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State of Andhra Pradesh - Section

Section 12AA in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

12AA. [ Security Car allowance to Vice-Chairman State Planning Board. [Inserted by Act No.3 of 2007, dated 19.1.2007.]

- There shall be paid to the Vice Chairman , State Planning Board a security car allowance of rupees fifteen thousand per mensum subject to such rules as may be made by State Government.]