Gujarat High Court
I.T.O vs Ashwin D. Mehta (Huf)....Opponent(S) on 1 July, 2014
Author: M.R. Shah
Bench: M.R. Shah, K.J.Thaker
O/TAXAP/386/2000 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 386 of 2000
With
TAX APPEAL NO. 391 of 2000
================================================================
I.T.O.....Appellant(s)
Versus
ASHWIN D. MEHTA (HUF)....Opponent(s)
================================================================
Appearance:
MR SUDHIR M MEHTA, ADVOCATE for the Appellant(s) No. 1
NOTICE UNSERVED for the Opponent(s) No. 1
================================================================
CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 01/07/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Shri. S.N. Divetia, learned Advocate, has stated at Bar that, as such, he appeared on behalf of the Respondent-Assessee before the Tribunal and he has also got the instructions to appear on behalf of the Respondent-Assessee in the present Tax Appeal and he shall file his appearance by 7TH JULY, 2014.
S.O. to 8TH JULY, 2014.
(M.R.SHAH, J.) (K.J.THAKER, J) UMESH Page 1 of 1