Madhya Pradesh High Court
Pradeep Hinduja vs Basant Pratap Singh on 31 October, 2017
THE HIGH COURT OF MADHYA PRADESH
CONC-683-2017
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(PRADEEP HINDUJA Vs BASANT PRATAP SINGH)
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Jabalpur, Dated : 31-10-2017
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Shri Sanjayram Tamrakar, Advocate for the petitioner.
Pr
Shri Pranay Choubey, Advocate for the respondents.
a hy In view of the orders passed by the respondents on 06.09.2017 and 28.09.2017, this contempt petition is disposed of with liberty to ad seek remedy against the aforesaid orders in appropriate proceedings.
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of
(HEMANT GUPTA) (VIJAY KUMAR SHUKLA)
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CHIEF JUSTICE JUDGE
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Digitally signed by PREM SHANKAR MISHRA
DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=b57b2de05ffaf0be202730e8de3923384400e3fa68b772b1 40f425af417f3c81, 2.5.4.45=03210068128F839F367E8853C4BAC44425231BB3699EEE h 1F913C187959AAF4C4BB76EC, cn=PREM SHANKAR MISHRA Date: 2017.10.31 04:45:59 -07'00' psm ig H