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Madhya Pradesh High Court

Pradeep Hinduja vs Basant Pratap Singh on 31 October, 2017

                                                                     THE HIGH COURT OF MADHYA PRADESH
                                                                                CONC-683-2017




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                                                                             (PRADEEP HINDUJA Vs BASANT PRATAP SINGH)




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                                                            Jabalpur, Dated : 31-10-2017




                                                                                                            ad
                                                                  Shri Sanjayram Tamrakar, Advocate for the petitioner.

                                                                                                      Pr
                                                                  Shri Pranay Choubey, Advocate for the respondents.

a hy In view of the orders passed by the respondents on 06.09.2017 and 28.09.2017, this contempt petition is disposed of with liberty to ad seek remedy against the aforesaid orders in appropriate proceedings.

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                                                              (HEMANT GUPTA)                              (VIJAY KUMAR SHUKLA)
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                                                              CHIEF JUSTICE                                         JUDGE
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Digitally signed by PREM SHANKAR MISHRA

DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=b57b2de05ffaf0be202730e8de3923384400e3fa68b772b1 40f425af417f3c81, 2.5.4.45=03210068128F839F367E8853C4BAC44425231BB3699EEE h 1F913C187959AAF4C4BB76EC, cn=PREM SHANKAR MISHRA Date: 2017.10.31 04:45:59 -07'00' psm ig H