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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(24) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(24)"instantaneous rate of discharge of oil content" means the rate of discharge of oil in litres per hour at any instant divided by the speed of the ship in knots at the same instant;