Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(2) in Gujarat District Mineral Foundation Rules, 2016 (2)A meeting of the Executive Committee may be requisitioned by the Member Secretary on his/her own accord, or upon instructions of the Chairperson.
