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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(2) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(2)The recruitment and terms and conditions of service of the officers and servants specified above shall be such as may be prescribed:Provided that the tenure, remuneration, terms and conditions of service of persons who are on deputation shall be protected and they shall not be varied to their disadvantage.