Himachal Pradesh High Court
Rajinder Kaur vs . Yashodhan Devi on 2 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Rajinder Kaur Vs. Yashodhan Devi .
RSA No. 114 of 2020 02.04.2022 Present: Ms. Aanandita Sharma, Advocate, for the petitioner.
Mr. Divya Raj Singh, Advocate, for respondents No.1(a) and 1(b).
Mr. Paras Dhaulta, Advocate, vice Mr. Sunil Mohan Goel, Advocate, for respondents No.3 to 10.
As prayed for, list after four weeks before the appropriate bench.
(Ajay Mohan Goel) Judge April 02, 2022 (chander/vinod) ::: Downloaded on - 02/04/2022 20:12:11 :::CIS