Calcutta High Court (Appellete Side)
M/S. Bma Stainless Ltd. & Anr vs The State Of West Bengal & Ors on 23 July, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 09 23.07.2018
NB Ct. No.-17 MAT 1437 of 2017 M/s. BMA Stainless Ltd. & Anr.
Vs. The State of West Bengal & Ors.
Mr. Parag Chaturvedi ...for the appellants.
Mr. Abhratosh Majumder (AAG), Mr. T. M. Siddique (Sr. Adv.), Mr. Prithu Dudhoria, Mr. Avra Mazumder.
...for the State.
Let this matter be placed before the Regular Bench.
(Aniruddha Bose, J.) (Moushumi Bhattacharya, J.) 2