Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(1) in The West Bengal Irrigation (Imposition of Water Rate) Act, 1974 (1)The West Bengal Irrigation (Imposition of water rate) Ordinance, 1974, is hereby repealed.
