Section 4(c) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958
(c)Law Adong and Law Shnong shall be managed by the Sirdars or headmen mentioned in Section 3 (iii) above in accordance with the customary practice in vogue subject to the rules that may be framed by the Executive Committee from time to time.
