Punjab-Haryana High Court
Pawan Kumar vs Smt. Santosh And Others on 9 November, 2010
Author: A.N.Jindal
Bench: A.N.Jindal
IN THE HIGH COURT FOR THE STATES OF PUNJAB &
HARYANA AT CHANDIGARH
...
FAO No.1847 of 2008 (O&M) Pawan Kumar ... Appellant VERSUS Smt. Santosh and others ... Respondents CORAM : HON'BLE MR.JUSTICE A.N.JINDAL Present: Mr.Munish Mittal, Advocate for the appellant.
Ms.Sonal Dutta, Advocate for Mr.Vikas Mohan Gupta, Advocate for the respondent - Oriental Insurance Company Ltd.
A.N.JINDAL, J.-
For orders, see FAO No.1404 of 2008.
November 09, 2009 ( A.N.JINDAL ) `gian' JUDGE