Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 192] [Entire Act] State of Punjab - Subsection Section 192(3) in The Punjab Municipal Act, 1999 (3)The provisions of sub-section (5), sub-section (6), sub-section (7), and sub-section (8) of section 187 shall, thereafter mutatis mutandis, apply.
