Allahabad High Court
State Of U.P. vs Naval Kishore Sharma & Another on 5 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 533 of 1996 Appellant :- State Of U.P. Respondent :- Naval Kishore Sharma & Another Counsel for Appellant :- A.G.A. Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. and Sri Devendra Kumar Singh, learned counsel for the accused respondents.
The learned A.G.A. filed the typed copy of the impugned judgment.
As prayed by learned counsel for the accused respondent, list this appeal on 13.2.2014.
Order Date :- 5.2.2014 Monika