Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Odisha - Subsection Section 72(3) in The Orissa Co-operative Societies Act, 1962 (3)The Registrar may cancel an order for the winding up of Society, at any time, in any case where, in his opinion the Society should continue to exist.
