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State of Bihar - Section

Section 21 in THE BIHAR CIVIL COURT OFFICERS AND STAFF (RECRUITMENT, PROMOTION, TRANSFER AND OTHER SERVICE CONDITIONS) RULES, 2022

21. APPLICABILITY OF THE BIHAR SERVICE CODE/BIHAR PENSION RULES.—

(i)The provisions of the Bihar Service Code and the Bihar Pension Rules shall, apply mutatis mutandis to the employees of the Sub-ordinate Courts.
(ii)The provisions of the Bihar Service Code and the Bihar Pension Rules shall apply to matters relating to grant/refusal of leave/voluntary retirement/compulsory retirement/resignation and to all other matters not specifically provided for in these rules.