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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(6)(a) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(a)In addition to any other lights required by these rules the spaces referred to in clauses (d) to (n)(both inclusive) shall be provided with the lighting therein specified.