Delhi High Court - Orders
Suhail Ahmed Khan vs Union Of India & Ors on 27 April, 2022
Author: Vipin Sanghi
Bench: Navin Chawla, Vipin Sanghi
$~37 to 39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7869/2014 with CM APPL. Nos.18461/2014, 18462/2014
18673/2014, 18674/2014, 10741/2018 and 21138/2018
SUHAIL AHMED KHAN ..... Petitioner
Through: Mr.D.P.Singh, Mr.Devansh Arya and
Mr.Anurag Tandon, Advocates.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Anil Soni, CGSC for UOI.
Mr.Rajesh Kumar, Advocate for CBI.
Mr.Wajeeh Shafiq, Standing Counsel
for DWB with Ms.Ramsha Shan,
Advocate.
Mr.Tushar Gupta, Advocate for DDA.
Dr.Farrukh Khan and Ms.Shabeena
Khan, Advocates for R-8.
38
+ W.P.(C) 7976/2014 with CM APPL. Nos.18696/2014, 41421/2017
7397/2020
AJAY GAUTAM ..... Petitioner
Through: Mr.Ajay Gautam, Petitioner in
person.
versus
DELHI WAQF BOARD & ORS ..... Respondents
Through: Mr.Wajeeh Shafiq, Standing Counsel
for DWB with Ms.Ramsha Shan,
Advocate.
Dr.Farrukh Khan and Ms.Shabeena
Khan, Advocates for R-2.
Mr.Manish Mohan CGSC for UOI
with Mr.Devendra Kumar,
Advocates.
Signature Not Verified
Digitally Signed By:SHALOO
BATRA
Signing Date:29.04.2022
18:40:38
39
+ W.P.(C) 7990/2014 with CM APPL. 18716/2014
V.K. ANAND ..... Petitioner
Through: None.
versus
UNION OF INDIA & ORS ..... Respondent
Through: Mr.Wajeeh Shafiq, Standing Counsel
for DWB with Ms.Ramsha Shan,
Advocate.
Mr.Manish Mohan CGSC for UOI
with Mr.Devendra Kumar,
Advocates.
Ms.Jyoti Mehra, Advocate for
Mr.Satyakam, ASC for GNCTD.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 27.04.2022 List on 3rd August, 2022.
VIPIN SANGHI, ACJ NAVIN CHAWLA, J APRIL 27, 2022 PB Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:29.04.2022 18:40:38