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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(b) in The Prevention of Food Adulteration Rules, 1955

(b)[(i) Beta-carotene, [Substituted by G.S.R. 938, dated 26th May, 1971.]
(ii)Beta-apo-8'-carotenal,
(iii)Methylester of Beta-apo-8' carotenoic acid,
(iv)Ethylester of Beta-apo-8' carotenoic acid,
(v)Canthaxanthin;]