Madras High Court
Annai J.K.K.Sampoorani Ammal ... vs The Tamil Nadu Dr.M.G.R.Medical ... on 8 August, 2017
Author: K.Ravichandrabaabu
Bench: K.Ravichandrabaabu
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED : 08.08.2017 CORAM THE HONOURABLE MR.JUSTICE K.RAVICHANDRABAABU Writ Petition No.38181 of 2005 Annai J.K.K.Sampoorani Ammal Charitable Trust, Rep.by its Managing Trustee, Sri.J.K.K.Munirajah, Ethirmedu, B.Komarapalayam-638 183, Namakkal District. ... Petitioner Vs. The Tamil Nadu Dr.M.G.R.Medical University, Rep.by its Registrar, No.69, Anna Salai, Guindy, Chennai 600 032. ... Respondent Prayer: Writ petition filed under Article 226 of the Constitution of India, for issuance of a Writ of Certiorarified Mandamus, to call for the records relating to the order of the respondent dated 8.9.2005 in Lr.No.Affln.I(2)/10476/2005 and quash the same only in so far as it relates to grant of affiliation for 10 increased seats in B.Sc.(Nursing) Course from the academic year 2005-2006 instead of from the academic year 2004-2005 and directing the respondent to forthwith grant affiliation/permission for increase of 10 seats in B.Sc.(Nursing) in the petitioner's college Annai J.K.K.Sampoorani Ammal College of Nursing from the academic year 2004-2005. K.RAVICHANDRABAABU,J. mk For Petitioner : Mr.K.Selvaraj For Respondent : No appearance O R D E R
The learned counsel appearing for the petitioner submits that the prayer sought for in this writ petition has become infructuous. He has also made an endorsement to that effect.
2. In view of the submission and endorsement made by the learned counsel for the petitioner, this writ petition is dismissed as infructuous. No costs.
08.08.2017 Speaking/Non-speaking order Index : Yes/No mk To The Registrar, The Tamil Nadu Dr.M.G.R.Medical University, No.69, Anna Salai, Guindy, Chennai 600 032.
W.P.No.38181 of 2005