Section 9(1)(c) in The Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(c) in The Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971

(c)wilfully withholds or fails to furnish to the Central Government or any person specified by that Government as required by sub-section (2) of section 5 any document which may be in his possession, custody or control; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 9(1)(c) in The Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971