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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(6)(b) in Bolani Ores Limited (Acquisition of Shares) And Miscellaneous Provisions Act, 1978.

(b)"Companies (profits) Surtax Act" means the companies (Profits) Surtax Act, 1964 (7 of 1964);