Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(2) in Vinayaka Missions Sikkim University Act, 2008

(2)After the establishment of the endowment fund, the State Government may, by notification in the Official Gazette, accord sanction for establishment of the University.