Himachal Pradesh High Court
State Of H.P. vs . Mohd. Usman @ Sahil & Ors. on 14 June, 2024
Bench: Tarlok Singh Chauhan, Sushil Kukreja
State of H.P. Vs. Mohd. Usman @ Sahil & Ors.
Cr. Appeal No. 484/2015.
14.06.2024 Present: Mr. I.N. Mehta, Senior Additional Advocate General with Ms. Sharmila Patial, Additional Advocate General, Mr. J.S. Guleria and Mr. Raj Negi, Deputy Advocates General, for the appellant-State.
Ms. Amita Chandel, Advocate, vice Mr. Anaida Kuthiala, Advocate, for respondents No. 2, 3 and 5.
Mr. G.R. Palsra, Advocate, for respondent No. 7.
Learned Additional Advocate General prays for and is granted two weeks' further time to comply with the previous order.
List on 28.06.2024.
[ ( Tarlok Singh Chauhan ) Judge ( Sushil Kukreja ) Judge 14th June, 2024 (raman) ::: Downloaded on - 14/06/2024 20:38:15 :::CIS