Calcutta High Court
Mahesh Kumar Jhunjhunwala And Ors vs Sri Sri Iswar Gajalakshmi Mata ... on 13 June, 2025
Author: Soumen Sen
Bench: Soumen Sen
OD-1 to 6
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT/107/2025
WITH
EC/309/2019
IA NO: GA/1/2025
MAHESH KUMAR JHUNJHUNWALA AND ORS
VS
SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS
APOT/119/2025
WITH
EC/309/2019
IA NO: GA/1/2025
M/S NATIONAL WIRE WORKS
VS
SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS
APOT/145/2025
WITH
EC/309/2019
IA NO: GA/1/2025
SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS
VS
MARSHALL SONS AND COMPANY INDIA LIMITED AND ORS
APOT/146/2025
WITH
EC/309/2019
IA NO: GA/1/2025
SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS
VS
MARSHALL SONS AND COMPANY INDIA LIMITED AND ORS
APOT/147/2025
WITH
EC/309/2019
IA NO: GA/1/2025
SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS
VS
MARSHALL SONS AND COMPANY INDIA LIMITED AND ORS
2
APOT/148/2025
WITH
EC/309/2019
IA NO: GA/1/2025
SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS
VS
MARSHALL SONS AND COMPANY INDIA LIMITED AND ORS
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
AND
The Hon'ble JUSTICE SMITA DAS DE
Date : 13th June, 2025.
Appearance:
Mr. Debnath Ghosh, Sr. Adv.
Mr. Sarosij Dasgupta, Adv.
Mrs. Smita Mukherjee, Adv.
Mr. Biswaroop Mukherjee, Adv.
Ms. Saheli Bose, Adv.
...for the appellants in APOT/107/2025.
Mr. Sushil Kumar Mishra, Adv.
Mr. Shailendra Kumar Mishra, Adv.
...for the respondent no.2 in APOT/107/2025.
Mr. Sushil Kumar Mishra, Adv. Mr. Shailendra Kumar Mishra, Adv. ...for the respondent no.19 in APOT/119/2025.
Mr. Abhrajit Mitra, Sr. Adv. Mr. Suddhasatva Banerjee, Adv.
Ms. Radhika Singh, Adv.
Mr. Sourojit Dasgupta, Adv. Mr. Aurin Chakraborty, Adv.
Ms. I. Hassan, Adv.
Mr. Sanket Sarawgi, Adv.
Mr. Himangshu Bhawsinghka, Adv.
...for Marchall House.
Mr. Sushil Kumar Mishra, Adv. Mr. Shailendra Kumar Mishra, Adv. ...for the respondent no.2 in APOT/145/2025, APOT/146/2025, APOT/147/2025, APOT/148/2025.
Mr. Jishnu Saha, Sr. Adv.
Mr. Nilanjan Bhattacharjee, Adv.
Mr. Brajesh Jha, Adv.
Mr. Abhilash Chatterjee, Adv.
Mr. Akash Adka, Adv.
Mr. Neel Chakraborty, Adv. Ms. Anushka Ghosh, Adv.
Mr. Soumya Sarkar, Adv.
...for the respondents in APOT/145/2025.
3Mrs. Noelle Banerjee, Adv. Ms. Pritha Basu, Adv.
Ms. Siddhi Agarwal, Adv.
...for the respondents in APOT/146/2025, APOT/147/2025, APOT/148/2025.
1. All the appeals have been assigned to this Bench by the Hon'ble the Chief Justice on 9th June, 2025 and the said appeals are listed today.
2. However, due to personal difficulty of one of us (Soumen Sen, J.), all the appeals are released from our list and the same be placed before the Hon'ble the Chief Justice for assignment.
(SOUMEN SEN, J.) (SMITA DAS DE, J.) s.pal/mg