Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Andhra Pradesh - Subsection

Section 87(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)The accounting records required to be maintained under these rules may be kept in a computer based system