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Bengal Presidency - Section

Section 42 in The Calcutta Hackney-Carriage Act, 1919

42. Power to take possession of driver’s ticket on cancellation or suspension of registration. -

Whenever the Registering Officer cancels or suspends for any period, under section 12 or section 30, the registration of any hackney-carriage or horse, as the case may be, shall take possession of the ticket which was delivered to the driver of such carriage under section 38 or section 39.