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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(fa) in Karnataka Irrigation (Levy of Betterment Contribution and Water Rate) Act, 1957

(fa)[, (fb), (fc) x x x] [Omitted by Act 13 of 1966 w.e.f. 1.9.1960.]