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State of Telangana - Section

Section 9 in Telangana Khadi and Village Industries Board Act, 1958

9. [ Terms and conditions of service of Chairman and the Vice-Chairman etc. [Substituted by Act No.30 of 1981.]

- The conditions of service of the [Chairman and the Vice-Chairman] and the terms and conditions of service of other members of the Board, including the salaries or honoraria and the allowances to be paid to them, shall be such as may be prescribed.]